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[Cites 0, Cited by 0] [Section 189] [Entire Act]

Bengal Presidency - Subsection

Section 189(b) in Police Regulations, Bengal , 1943

(b)One of his chief duties shall be to secure full and hearty co-operation between the officers of bordering police-stations, and by frequent meetings to impress on them that cannot be adequately dealt with without such cooperation. He shall also see that lists of criminals, both active and suspected, are sent to bordering police-stations.