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Punjab-Haryana High Court

Dilwar Singh vs State Of Haryana And Others on 12 May, 2011

Author: A.N. Jindal

Bench: A.N. Jindal

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


Civil Writ Petition No. 1189 of 1991

Date of decision: May 12, 2011

Dilwar Singh
                                                      .. Petitioner

                        Vs.
State of Haryana and others
                                                      .. Respondents

Coram: Hon'ble Mr. Justice A.N. Jindal Present: Mr. Vivek Sharma, Advocate for the petitioner.

Mr. K.C. Gupta, Sr. DAG, Haryana.

A.N. Jindal, J Stated that the petitioner- Dilwar Singh has since retired on 31.7.2009, this petition has become infructuous.

Dismissed being infructuous.

May 12, 2011                                          (A.N. Jindal)
deepak                                                      Judge