Punjab-Haryana High Court
Dilwar Singh vs State Of Haryana And Others on 12 May, 2011
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No. 1189 of 1991
Date of decision: May 12, 2011
Dilwar Singh
.. Petitioner
Vs.
State of Haryana and others
.. Respondents
Coram: Hon'ble Mr. Justice A.N. Jindal Present: Mr. Vivek Sharma, Advocate for the petitioner.
Mr. K.C. Gupta, Sr. DAG, Haryana.
A.N. Jindal, J Stated that the petitioner- Dilwar Singh has since retired on 31.7.2009, this petition has become infructuous.
Dismissed being infructuous.
May 12, 2011 (A.N. Jindal) deepak Judge