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State of Rajasthan - Section

Section 4 in The Rajasthan Boiler Operation Engineers' Rules, 1967

4. Competent person to hold charge of a boiler.

- No person who does not possess a certificate of proficiency as a Boiler Operation Engineer under these rules shall be deemed to be a fit and proper person to hold charge of a boiler or boilers exceeding the limits laid down in Rule 3.