Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Business Facilitation (Amendment) Act, 2022 3. Amendment of section 3. In section 3 of the principal Act, in sub-section (1), for the expression “the Guidance Bureau”, the expression “the Guidance” shall be substituted.
