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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)"Demand value power" expressed in MW, MVAr or MVA, means four times the value of MWh, MVArh or MVAh recorded during the 15 minutes demand period or two times the value of MWh, MVArh or MVAh recorded during the 30 minutes demand period. The demand values are quarter hour or half hour demands and these are identified by the time of the end at the Demand Period, one of which shall finish at 24:00 hours.