Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68B] [Entire Act] Bengal Presidency - Subsection Section 68B(4) in Calcutta Port Act, 1890 (4)the cost of repairs and maintenance of the property vested in the Commissioners and all charges upon the same and all working expenses;
