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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in Maharashtra Cinemas (Regulation) Rules, 1966

(g)words and expressions used in the Act and not defined in these Rules shall have the meanings assigned to them in the Act [or in the Motor Vehicles Act, 1939] [Added by G. N. of 11.1.1973.].