Delhi High Court - Orders
Fiitjee Limited vs Allen Education And Management ... on 10 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 331/2023
FIITJEE LIMITED .....Plaintiff
Through: Mr. Rajat Aneja & Mr. Saubhagya
Chauriha, Advs.
versus
ALLEN EDUCATION AND MANAGEMENT SERVICES PVT
LTD & ORS. .....Defendants
Through: Mr. Avnish Dave and Mr. Kumar
Prashant, Advs. for D-1 to 5
Ms. Ankita Chaudhary, Mr. Shreyas
Balaji, Mr. Chand Kapoor, Advs. for
D-6
Mr. Akahat Bajpai, Mr. Shobhit
Trehan, Ms. Vedika Dalmia, Mr. Atul
Pandey, Ms. Renuka Parmanand, Ms.
Jayashree Mishra, Advs. for D-7
Mr. Ashish Verma, Mr. Akhil
Ranganathan, Mr. Saksham Thareja,
Advocate(s) for D-8
Mr. Praveen Sehrawat, Adv. for D-15
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.03.2026 I.A. 21228/2025
1. Learned Counsel for Defendant No.7 states that he does not want to press the present application at this juncture.
2. In view of the above, the application is disposed of as not pressed. CS(COMM) 331/2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:21:19
1. List before the Ld. Joint Registrar on 25.04.2026.
2. List before Court on 11.08.2026.
SUBRAMONIUM PRASAD, J MARCH 10, 2026 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:21:19