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[Cites 0, Cited by 0] [Section 144] [Entire Act]

State of Himachal Pradesh - Subsection

Section 144(1) in The Himachal Pradesh Land Revenue Act, 1953

(1)The Revenue Officer shall, on the application of the arbitrators, issue the same processes to the parties and witnesses whom the arbitrators desire to examine as he may issue in any proceeding under this Act before himself.