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State of Madhya Pradesh - Section

Section 31 in The M.P. Vishwavidyalaya Adhiniyam, 1973

31. Boards to be constituted.

(1)There shall he such other Boards in the University as may he prescribed by the Statutes.
(2)The constitution, term, powers and duties of the Boards constituted under sub-section (1) shall be such as may be prescribed by the Statutes.