Bombay High Court
Hari Om Sayaji Properties Llp vs Yoga Yog Co-Op Housing Society And Ors on 28 June, 2019
Author: K.K.Tated
Bench: K.K. Tated
902.102.19-mca.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
Misc. Civil Application No. 102/2019
Office Notes, Office Court's or Judge's orders.
Memoranda of Coram,
appearances, Court's
orders or directions
and Registrar's orders
None for the parties.
CORAM : K.K.TATED, J.
DATED : JUNE 28, 2019
P.C.
None for the Applicant. Dismissed
for non prosecution.
2 Later on, Adv.Shakeeb Shaikh a/w. A. Diamondwala I/b. Diamondwala & Co., the learned counsel for the Applicant mentioned the matter.
3 Considering the submissions made by the learned counsel for the Applicant, earlier order is recalled. The Misc. Civil Application is restored to file for hearing on merits.
S.O. to 17.07.2019.
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