Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Hari Om Sayaji Properties Llp vs Yoga Yog Co-Op Housing Society And Ors on 28 June, 2019

Author: K.K.Tated

Bench: K.K. Tated

                                                         902.102.19-mca.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                         Misc. Civil Application No. 102/2019

       Office Notes, Office               Court's or Judge's orders.
       Memoranda of Coram,
       appearances, Court's
       orders or directions
       and Registrar's orders
                                None for the parties.

                                          CORAM         : K.K.TATED, J.
                                          DATED         : JUNE 28, 2019

                                P.C.

                                    None for the Applicant.            Dismissed
                                for non prosecution.


2 Later on, Adv.Shakeeb Shaikh a/w. A. Diamondwala I/b. Diamondwala & Co., the learned counsel for the Applicant mentioned the matter.

3 Considering the submissions made by the learned counsel for the Applicant, earlier order is recalled. The Misc. Civil Application is restored to file for hearing on merits.

S.O. to 17.07.2019.

(K.K.TATED, J.) Basavraj G. Patil 1/1 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 21/07/2019 05:52:59 :::