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Orissa High Court

M/S. Arss Damoh Hirapur Tolls vs Republic Of India (Cbi) & Others .... ... on 7 March, 2024

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRLMC No.2091 of 2022

                 M/s. ARSS Damoh Hirapur Tolls               ....             Petitioners
                 Private Ltd. & others
                                                      Mr. Tushar Kumar Mishra, Advocate

                                                 -versus-

                 Republic of India (CBI) & others            ....       Opposite Parties
                                                     Mr. Sarthak Nayak, Advocate for CBI
                                                 Ms. Pratyusha Naidu, Advocate for O.P.-3

                                                CORAM:

                                 JUSTICE A.K. MOHAPATRA

                                           ORDER
Order No.                                 07.03.2024
    06.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. As agreed by learned counsels appearing for the parties, list this matter on 13.03.2024.

( A.K. Mohapatra ) Judge Anil Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 11-Mar-2024 10:09:22