Karnataka High Court
Smt M Sowgandhika vs The Regional Manager on 11 January, 2012
Author: Ravi Malimath
Bench: Ravi Malimath
i =4 Ss £2 poe KOR NATAICA Fi KARMA ABA Ire AUR Ge Lar t t IN THE HIGH COURT OF KARNATAKA AT BAI GALORE DATED THIS THE 1iT™ DAY OF JANUARY, 2012 BEFORE THE HON'BLE MR.JUSTICE RAVI MALIMATH | MLF.A.NO.4554/ 2009 (MV) /o Late C. Suresh ed about, a4 years ; S.Brunda oe, o Late ©.Surésh, o howe 2k years. ater S.Likith S/o Late C.Suresh - Aged about 1S years: a7 "Allare erjat No.468, me Venteat ri, Or ~ Bangalore - « 860028. '§ Since 3 Grd appellant i minor Rep by his mother/1* appe . APPELLANTS si z Oe how x o Sy g » & 's ve 2. a i e m % a 4. - compspsation and The Natio nal Insurance Co. Ltd., g nal Office, No. 144 sh Yi Complex co M.G. Road Bangalore - 560001. entre. , .!. RESPONDENTS (By Smt. H.R.Remuika, Adv., for Ri Ka - "notice d/-w) ~ we This | A is filed u/s 173 (1) of MV Act judgment and award dated: 14.08.2008 pa M.V.C.No.1500/ 2007 on. the. file of the XVII Additional Judge, Court. of Small.Causes, Member MACT-4, Bangalore, partly... allow f the claim petition for eeekin rn ement af compensation, yr MPA, coming on for hearing this day, the Cou as reo: rt-delive ae od the f follenving: Cc Additional Judge, Court of Small Causes, Bangalore, the 2 es, ee hal LAI y & Rw GOS BPP PIRES : awarded "along with 'Biterest at 6% pa. ee ahancoment, the present appeal is filed. ~ deceased, who was wor Education De; 2. The cage of the cla at about 12.45 p.m. when the deceanca ed' i wad rig hi Scooty bearing No.KA-05-ER-5697 near Naganethapura junction, the driver of t the Lorry beating No AR 69-6473 a CPOE ur side. ond das shied. against the two wheeler. The deorased fell down ends aust stained grievous injuries and died on. the. way to te to the hos pital. Hu | rey reventatives, name ely, "the" mE é 2, 2 soe pe "as, 2 . 2 _ oe _ op, <~<¢ B. 1 ; judgment and award @ aum of Ks.11,54,000/- was . Heard the Counsel and 4. The Tribunal while cons ikierir tment hes taken the same at a sur of iia be ft of TO 30 ce a i 's & lg ieee 2 all a eur & 2 oe aS a e - a ; appropria ah 3s 4 would be moe, loes of 4 tps & te decea: rit ¥ 7 Hence De pe ly Pita i nar py Nat! , ood S A, 7 mG hls Ls bal? aS & s & The gr ia were tex' amvit ms another 12 y ne wre He a re a ¥ 3 x gon en L wos oo -
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