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Karnataka High Court

Smt M Sowgandhika vs The Regional Manager on 11 January, 2012

Author: Ravi Malimath

Bench: Ravi Malimath

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KOR NATAICA Fi

KARMA

ABA Ire AUR Ge

Lar

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IN THE HIGH COURT OF KARNATAKA AT BAI GALORE
DATED THIS THE 1iT™ DAY OF JANUARY, 2012

BEFORE

THE HON'BLE MR.JUSTICE RAVI MALIMATH |

MLF.A.NO.4554/ 2009 (MV)

/o Late C. Suresh
ed about, a4 years

; S.Brunda oe,
o Late ©.Surésh, o
howe 2k years.

ater S.Likith
S/o Late C.Suresh -
Aged about 1S years:

a7 "Allare erjat No.468,
me Venteat ri, Or

~ Bangalore - « 860028.

'§ Since 3 Grd appellant i minor
Rep by his mother/1* appe

. APPELLANTS



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- compspsation and

The Natio nal Insurance Co. Ltd.,
g nal Office, No. 144
sh Yi Complex co
M.G. Road
Bangalore - 560001.

entre. ,

.!. RESPONDENTS

(By Smt. H.R.Remuika, Adv., for Ri
Ka - "notice d/-w) ~ we

This | A is filed u/s 173 (1) of MV Act
judgment and award dated: 14.08.2008 pa
M.V.C.No.1500/ 2007 on. the. file of the XVII Additional
Judge, Court. of Small.Causes, Member MACT-4,
Bangalore, partly... allow f the claim petition for

eeekin rn ement af

compensation,

yr MPA, coming on for hearing this day, the

Cou as reo: rt-delive ae od the f follenving:

Cc

Additional Judge, Court of Small Causes, Bangalore, the



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: awarded "along with 'Biterest at 6% pa.

ee ahancoment, the present appeal is filed.

~ deceased, who was wor

Education De;

2. The cage of the cla

at about 12.45 p.m. when the deceanca ed' i wad rig hi

Scooty bearing No.KA-05-ER-5697 near Naganethapura

junction, the driver of t the Lorry beating No AR 69-6473

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ur side. ond das shied. against the two

wheeler. The deorased fell down ends aust stained grievous

injuries and died on. the. way to te to the hos pital. Hu |

rey reventatives, name ely, "the" mE é

2, 2 soe pe "as, 2 . 2 _ oe _ op, <~<¢ B. 1 ;
judgment and award @ aum of Ks.11,54,000/- was

. Heard the Counsel and

4. The Tribunal while cons ikierir

tment hes taken the same at a sur of



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