Section 4(1) in The Rajasthan Economiser Rules, 1959
(1)Chief Inspector shall keep in his office-(a)a register in Form AE of all economisers registered in the State;(b)the Registration Books and Memorandum of Inspection Books in respect of all economisers books in such register;(c)a Register of appeals;(d)a Register of accidents; and(e)a Register of fees received for registration and inspection fees received.
