Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of West Bengal - Subsection Section 107(4) in West Bengal Municipal (Building) Rules, 2007 (4)A Plan showing the area that may be built up or covered can be seen by each plot holder in the office of the Authority sanctioning the building.
