Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2)(b) in The Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001

(b)“Director”, in relation to a firm, means a partner in the firm.