Bombay High Court
Mr. Pandarinath Gopal Tandel vs The Rehabilitation Officer Cidco, And ... on 3 January, 2020
Author: Anuja Prabhudessai
Bench: A.A. Sayed, Anuja Prabhudessai
upk 1 12-wp-5129-18.-19
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE JURISDICTION
WRIT PETITION NO.5129 OF 2018
MR. PANDARINATH GOPAL TANDEL
V/S
THE REHABILITATION OFFICER CIDCO, AND ORS.
Office Notes, Office
memorandum of Coram,
appearances, Court's Court's or
orders or directions & Judge's orders.
Registrar's orders.
None for the Petitioner.
Ms.P.N.Diwan, AGP for the State.
...
CORAM : A.A.SAYED &
SMT. ANUJA PRABHUDESSAI, JJ.
DATED : 03 JANUARY 2020 P.C.:
. None for the Petitioners. List the Petition under the caption "for Dismissal" on 10 January 2020.
(ANUJA PRABHUDESSAI,J.) (A.A. SAYED,J.) ::: Uploaded on - 04/01/2020 ::: Downloaded on - 04/01/2020 23:40:18 :::