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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(1) in Chaudhary Ranbir Singh University, Jind Act, 2014

(1)On the commencement of this Act, the Statutes of the University shall be those as set out in the Schedule:Provided that the authorities of the University constituted under the Statutes framed before the commencement of this Act shall continue to exercise all the powers and perform all the functions under this Act, till such authorities are constituted in terms of the Statutes set out in the Schedule referred to above.