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[Cites 0, Cited by 0] [Section 129(5)] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(5)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)for an educational, cultural or other charitable purpose (not including the practice or propagation of any religion and not involving discrimination in respect of the beneficiaries on the ground of religion, caste or place of birth) to a society registered under the Societies Registration Act, 1861: