Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 146] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(a) in Gujarat Money-Lenders Act, 2011 (a)carries on the business of money-lending in any area without registration in contravention of section 5; or
