Delhi High Court - Orders
Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 27 March, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(O) 8/2021 in ARB.A (COMM.) 11/2021
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
..... Petitioner
Through: Mr. Rajiv Shankar Dvivedi and Mr.
S.K. Sarkar, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Manish K. Bishnoi alongwith Mr.
Hitesh Lodwal, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.03.2024 The court has not assembled after 04:00 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
List on 23.04.2024.
BY ORDER COURT MASTER MARCH 27, 2024/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2024 at 21:21:56