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Delhi High Court - Orders

Mep Hyderabad Bangalore Toll Road Pvt. ... vs National Highways Authority Of India on 27 March, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~1 (Original Side)
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CCP(O) 8/2021 in ARB.A (COMM.) 11/2021
                                                MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
                                                                                        ..... Petitioner
                                                            Through: Mr. Rajiv Shankar Dvivedi and Mr.
                                                                     S.K. Sarkar, Advs.
                                                            versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Respondent
                                                             Through: Mr. Manish K. Bishnoi alongwith Mr.
                                                                      Hitesh Lodwal, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 27.03.2024 The court has not assembled after 04:00 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.

List on 23.04.2024.

BY ORDER COURT MASTER MARCH 27, 2024/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2024 at 21:21:56