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Delhi High Court - Orders

Badruddin vs Hamdard Public School And Ors on 8 September, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~27 to 32
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 5607/2017, CM APPL. 23512/2017 & CM APPL.
                                    151/2021
                                    BADRUDDIN                                .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5611/2017 & CM APPL. 23522/2017
                                    MANTOSH DAS                                                                            .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5613/2017 & CM APPL. 23525/2017
                                    SUREDNER KUMAR                                                                         .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5614/2017 & CM APPL. 23527/2017
                                    AMIT KUMAR TIWARI                                                                      .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5615/2017 & CM APPL. 23532/2017
                                    QAISAR FAREED                                                                          .....Petitioner

                                                                  versus




                          W.P.(C) 5607/2017 & connected matters.                                                               Page 1 of 2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2025 at 22:25:19
                                     HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          +         W.P.(C) 5616/2017, CM APPL. 23535/2017 & CM APPL.
                                    1789/2021
                                    JITENDER SHARMA                                                                        .....Petitioner

                                                                  versus

                                    HAMDARD PUBLIC SCHOOL AND ORS                                                   .....Respondents

                          Appearances:
                          Mr. Gaurav Dhingra, Advocate for DoE with Mr. Shashank Singh,
                          Advocate in item 27.
                          Ms. Saiba M. Rajpal, Advocate for petitioners in item Nos. 27 to 32.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                                  ORDER

% 08.09.2025 Learned counsel for the parties state that settlement talks are in progress.

List on 22.09.2025.

PRATEEK JALAN, J SEPTEMBER 8, 2025 'Bhupi'/AD/ W.P.(C) 5607/2017 & connected matters. Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2025 at 22:25:19