Delhi High Court - Orders
Badruddin vs Hamdard Public School And Ors on 8 September, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~27 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5607/2017, CM APPL. 23512/2017 & CM APPL.
151/2021
BADRUDDIN .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5611/2017 & CM APPL. 23522/2017
MANTOSH DAS .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5613/2017 & CM APPL. 23525/2017
SUREDNER KUMAR .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5614/2017 & CM APPL. 23527/2017
AMIT KUMAR TIWARI .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5615/2017 & CM APPL. 23532/2017
QAISAR FAREED .....Petitioner
versus
W.P.(C) 5607/2017 & connected matters. Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2025 at 22:25:19
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
+ W.P.(C) 5616/2017, CM APPL. 23535/2017 & CM APPL.
1789/2021
JITENDER SHARMA .....Petitioner
versus
HAMDARD PUBLIC SCHOOL AND ORS .....Respondents
Appearances:
Mr. Gaurav Dhingra, Advocate for DoE with Mr. Shashank Singh,
Advocate in item 27.
Ms. Saiba M. Rajpal, Advocate for petitioners in item Nos. 27 to 32.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.09.2025 Learned counsel for the parties state that settlement talks are in progress.
List on 22.09.2025.
PRATEEK JALAN, J SEPTEMBER 8, 2025 'Bhupi'/AD/ W.P.(C) 5607/2017 & connected matters. Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2025 at 22:25:19