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[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(xiv) in The Railway Protection Force Rules, 1987

(xiv)designedly or through neglect injuries, or losing or fraudulentlydisposing or of unlawfully lending his colleague or higher officerwhether on or off duty, knowing or having reason to believe him to besuch;