Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 864] [Entire Act] State of Uttar Pradesh - Subsection Section 864(c) in Rules under the United Provinces Excise Act, 1910 (c)deposited as security for fulfillment of all conditions of his licence and for the payment of all sums which may become due to
