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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

8. Sub committee and delegation of powers.

- The market committee may appoint one or more of its members, to be a sub-committee or special committee for the conduct of any work or to report on nay matter, and may delegate to any one or more of it members such of its powers or duties as it may think fit.