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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(g) in Bihar Employees' State Insurance Medical Service Rules, 1981

(g)"Departmental Promotion Committee" means the Departmental Promotion Committee constituted in accordance with the provisions contained in Resolution No. 22576, dated the 27th November 1976 issued by the Department of Personnel and Administrative Reforms, as may be amended or modified from time to time.