Himachal Pradesh High Court
Satya Nand & Ors. vs . State Of H.P. & Anr. on 24 May, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Satya Nand & ors. vs. State of H.P. & anr.
CWP No. 3346 of 2020 .
24.5.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Gaurav Sharma, Deputy Advocate General, for the respondents.
CMP No. 6084 of 2022 For the reasons stated therein, the application is allowed and disposed of.
CWP No. 3346 of 2020 List in the month of August, 2022.
Jyotsna Rewal Dua
May 24, 2022 Judge
(vs)
::: Downloaded on - 24/05/2022 20:10:06 :::CIS