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Himachal Pradesh High Court

Satya Nand & Ors. vs . State Of H.P. & Anr. on 24 May, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Satya Nand & ors. vs. State of H.P. & anr.

CWP No. 3346 of 2020 .

24.5.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.

Mr. Gaurav Sharma, Deputy Advocate General, for the respondents.

CMP No. 6084 of 2022 For the reasons stated therein, the application is allowed and disposed of.

CWP No. 3346 of 2020 List in the month of August, 2022.



                                                 Jyotsna Rewal Dua


            May 24, 2022                               Judge
              (vs)







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