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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(2) in The West Bengal National Volunteer Force Act, 1949

(2)Every volunteer enrolled under sub-section (1) shall cease to remain under enrolment on attaining the age of [60 years] [Word and figures '55 years' first substituted for the word and figures '45 years' by W.B. Act 29 of 1989, w.e.f. 9.6.1989. then the word and figures within third brackets substituted for the word and figures '55 years' by W.B. Act 18 of 1999. w.e.f. 17.9.1999.].