Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 434(2)] [Section 434] [Entire Act]

State of Rajasthan - Subsection

Section 434(2)(ii) in Rajasthan Insolvency Rules

(ii)where he being a lawyer performs work for which a lawyer would otherwise have been employed: and