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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(6)(a) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(a)an affidavit as to how the applicant claim to represent the interest of the association of persons or producers or any organization or authority established by or under any law;