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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2)(d) in Punjab General Sales Tax Act, 1948

(d)retain his account books at the place of his business, unless removed therefrom by an official for inspection, by any official agency or by auditors or for any other reason which may be considered to be satisfactory by the Assessing Authority.