Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Assam - Subsection Section 84(2) in Goalpara Tenancy Act, 1929 (2)Subject to the provisions of Section 27, an occupancy tenant, shall, as against his landlord, have full dominion over all trees, standing or grown on his land, except sal or sisu.
