Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] Union of India - Section Section 624 in The Companies Act, 1956 624. Offences to be non-cognizable .- Notwithstanding anything in the [Code of Criminal Procedure, 1898 (5 of 1898]), every offence against this Act shall be deemed to be non-cognizable within the meaning of the said Code.
