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Delhi High Court - Orders

Entertainment Network India Limited vs Phonographic Performance Limited ... on 14 September, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~29 to 37 & 6
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
29
+      C.O.(COMM.IPD-CR) 3/2021
       ENTERTAINMENT NETWORK INDIA LIMITED. .... Petitioner
                             Through:          Mr. C. Aryama Sundaram, Senior
                                               Advocate with Mr. Abhishek
                                               Malhotra, Ms. Naomi Chandra, Mr.
                                               Kaizad Irani, Ms. Atmaja Tripathy,
                                               Ms. Sanya Dua, Mr. Gurmukh
                                               Choudhri, Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-7.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-6/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 1 of 15
                                                with Mr. Ankur Sangal and Ms.
                                               Sucheta    Roy,      Advocates    for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr.     Dayan      Krishnan,   Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.

30
+      C.O.(COMM.IPD-CR) 6/2021
       HT MUSIC AND ENTERTAINMENT CO. LTD.                          ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.     Sonal     Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 2 of 15
                                                Dubey and Mr. Vivek Prasad,
                                               Advocates for R-7.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-5/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta    Roy,      Advocates    for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               6/Recorded Music Performance Ltd.
                                               Mr.     Dayan      Krishnan,   Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.

31
+      C.O.(COMM.IPD-CR) 7/2021
       DIGITAL RADIO MUMBAI BROADCASTING LIMITED
                                           ..... Petitioner



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 3 of 15
                              Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,     Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-7.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain,     Advocates      for     Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-6/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta     Roy,    Advocates     for
                                               Saregama.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr.     Dayan    Krishnan,     Senior
                                               Advocate, Mr. Amit Jamsandekar,



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 4 of 15
                                                Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates     for    Sony      Music
                                               Entertainment India Pvt. Limited.

32
+      C.O.(COMM.IPD-CR) 8/2021
       SOUTH ASIA FM LIMITED                                       ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-5/ Super Cassettes Industries
                                               Private Limited.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 5 of 15
                                                Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta    Roy,     Advocates     for
                                               Saregama.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               4/Recorded Music Performance Ltd.
                                               Mr.     Dayan     Krishnan,    Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates     for     Sony     Music
                                               Entertainment India Pvt. Limited.

33
+      C.O.(COMM.IPD-CR) 9/2021
       NEXT RADIO LIMITED                                          ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-8.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain,     Advocates      for    Zee
                                               Entertainment Enterprises Ltd.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 6 of 15
                                                Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-6/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               7/Recorded Music Performance Ltd.
                                               Mr.     Dayan      Krishnan,   Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.

34
+      C.O.(COMM.IPD-CR) 10/2021
       D B CORP LTD.                                                ..... Petitioner
                             Through:          Mr. Neeraj Kishan Kaul, Senior
                                               Advocate with Mr. Abhishek




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 7 of 15
                                                Malhotra, Ms. Naomi Chandra, Mr.
                                               Kaizad Irani, Mr. Atmaja Tripathy,
                                               Mr. Gurmukh Choudhri, Ms.
                                               Namisha Chadha, Ms. Anjali Tiwari
                                               and Ms. Sanya Dua, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal     Chhablani,   Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-4/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta     Roy,     Advocates   for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 8 of 15
                                                Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr.     Dayan     Krishnan,    Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates     for     Sony     Music
                                               Entertainment India Pvt Limited.

35
+      C.O.(COMM.IPD-CR) 11/2021
       HT MEDIA LIMITED                                             ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-8.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain,     Advocates      for    Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 9 of 15
                                                Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-6/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta    Roy,      Advocates    for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               7/Recorded Music Performance Ltd.
                                               Mr.     Dayan      Krishnan,   Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.

36
+      C.O.(COMM.IPD-CR) 12/2021
       RAJASTHAN PATRIKA PRIVATE LIMITED                             ..... Petitioner
                             Through:          Mr. Rajshekhar Rao, Senior Advocate
                                               with Mr. Abhishek Malhotra, Ms.
                                               Naomi Chandra, Mr. Kaizad Irani,
                                               Mr. Atmaja Tripathy, Mr. Gurmukh
                                               Choudhri, Ms. Anjali Tiwari, Ms.
                                               Sanya Dua, Mr. Raghav Kacker and




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 10 of 15
                                                Ms. Sonal Sarda, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.      Sonal    Chhablani,     Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-9.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain,     Advocates      for     Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik      and      Mr.      Abhay
                                               Chattopadhyay, Advocates for R-5/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta     Roy,    Advocates     for
                                               Saregama.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               8/Recorded Music Performance Ltd.
                                               Mr.     Dayan    Krishnan,     Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 11 of 15
                                                Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.
                                               Mr. Neel Mason, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Ms. R. Ramya, Mr.
                                               Siddharth Vardhman, Ms. Devangini
                                               Rai & Ms. Varsha Jhavar, Advocates
                                               for R-6/ Eros International.

37
+      C.O.(COMM.IPD-CR) 13/2021
       T V TODAY NETWORK LIMITED                                    ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Mr. Atmaja Tripathy, Mr.
                                               Gurmukh Choudhri, Ms. Sanya Dua
                                               and Ms. Anjali Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms.     Sonal     Chhablani,    Ms.
                                               Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik      and      Mr.     Abhay
                                               Chattopadhyay, Advocates for R-5/



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 12 of 15
                                                Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and Ms.
                                               Sucheta    Roy,      Advocates    for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               4/Recorded Music Performance Ltd.
                                               Mr.     Dayan      Krishnan,   Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocates      for     Sony    Music
                                               Entertainment India Pvt. Limited.

6
+      C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410-11/2021.
       MUSIC BROADCAST LIMITED                                       ..... Petitioner
                             Through:          Mr. Sagar Chandra, Ms. Surabhi Iyer,
                                               Ms. Sakshi Pande, Ms. Shubhie Wahi
                                               and Mr. Raghu Sinha, Advocates.

                             versus

       TIPS INDUSTRIES LTD. & ORS.               ..... Respondents
                     Through: Mr. Saikrishna Rajagopal, Mr. Ameet
                               Datta, Mr. Sidharth Chopra, Mr.
                               Himanshu Bagai, Mr. Munish Mehra,
                               Ms.    Sonal     Chhablani,     Ms.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 13 of 15
                                                Deepshikha Sarkar, Ms. Namrata
                                               Dubey and Mr. Vivek Prasad,
                                               Advocates for R-7.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Ms. Varsha
                                               Jhavar, Mr. Harsh Kaushik and Mr.
                                               Abhay Chattopadhyay, Advocates for
                                               R-5/ Super Cassettes Industries
                                               Private Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S.
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and Ms.
                                               Narayini Choudhary Advocates for R-
                                               1/Tips Industries Limited.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.
                                               Mr. Neel Mason, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Ms. R. Ramya, Mr.
                                               Siddharth Vardhman, Ms. Devangini
                                               Rai & Ms. Varsha Jhavar, Advocates
                                               for R-2/ Eros International.




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 14 of 15
      CORAM:
     HON'BLE MR. JUSTICE SANJEEV NARULA
             ORDER

% 14.09.2021 [VIA VIDEO CONFERENCING] I.A. 11349/2021 in C.O.(COMM.IPD-CR) 6/2021, I.A. 11361/2021 in C.O.(COMM.IPD-CR) 7/2021, I.A. 11364/2021 in C.O.(COMM.IPD- CR) 8/2021, I.A. 11367/2021 in C.O.(COMM.IPD-CR) 9/2021, I.A. 11370/2021 in C.O.(COMM.IPD-CR) 10/2021, I.A. 11373/2021 in C.O.(COMM.IPD-CR) 11/2021, I.A. 11384/2021 in C.O.(COMM.IPD- CR) 12/2021, I.A. 11387/2021 in C.O.(COMM.IPD-CR) 13/2021, I.A. 11026/2021 in C.O.(COMM.IPD-CR) 3/2021 and I.A. 11409/2021 in C.O.(COMM.IPD-CR) 14/2021 (for seeking interim relief)

1. Mr. C. Aryama Sundaram and Mr. Neeraj Kishan Kaul, Senior Counsel for the Petitioners have been heard from 03:30 p.m. till 05:00 p.m. They have completed their rejoinder submissions.

2. List on 15th September, 2021 for further argments.

SANJEEV NARULA, J SEPTEMBER 14, 2021 nd C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 15 of 15