Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 14 September, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~29 to 37 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
29
+ C.O.(COMM.IPD-CR) 3/2021
ENTERTAINMENT NETWORK INDIA LIMITED. .... Petitioner
Through: Mr. C. Aryama Sundaram, Senior
Advocate with Mr. Abhishek
Malhotra, Ms. Naomi Chandra, Mr.
Kaizad Irani, Ms. Atmaja Tripathy,
Ms. Sanya Dua, Mr. Gurmukh
Choudhri, Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-7.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 1 of 15
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
Mr. Jagdish Sagar, Advocate for R-
5/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
30
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO. LTD. ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 2 of 15
Dubey and Mr. Vivek Prasad,
Advocates for R-7.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
Mr. Jagdish Sagar, Advocate for R-
6/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
31
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
..... Petitioner
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 3 of 15
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-7.
Ms. Mamta Jha and Mr. Sambhav
Jain, Advocates for Zee
Entertainment Enterprises Ltd.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Jagdish Sagar, Advocate for R-
5/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 4 of 15
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
32
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-6.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 5 of 15
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Jagdish Sagar, Advocate for R-
4/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
33
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-8.
Ms. Mamta Jha and Mr. Sambhav
Jain, Advocates for Zee
Entertainment Enterprises Ltd.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 6 of 15
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
Mr. Jagdish Sagar, Advocate for R-
7/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
34
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD. ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Abhishek
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 7 of 15
Malhotra, Ms. Naomi Chandra, Mr.
Kaizad Irani, Mr. Atmaja Tripathy,
Mr. Gurmukh Choudhri, Ms.
Namisha Chadha, Ms. Anjali Tiwari
and Ms. Sanya Dua, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-6.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-4/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 8 of 15
Mr. Jagdish Sagar, Advocate for R-
5/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt Limited.
35
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-8.
Ms. Mamta Jha and Mr. Sambhav
Jain, Advocates for Zee
Entertainment Enterprises Ltd.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 9 of 15
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
Mr. Jagdish Sagar, Advocate for R-
7/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
36
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Abhishek Malhotra, Ms.
Naomi Chandra, Mr. Kaizad Irani,
Mr. Atmaja Tripathy, Mr. Gurmukh
Choudhri, Ms. Anjali Tiwari, Ms.
Sanya Dua, Mr. Raghav Kacker and
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 10 of 15
Ms. Sonal Sarda, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-9.
Ms. Mamta Jha and Mr. Sambhav
Jain, Advocates for Zee
Entertainment Enterprises Ltd.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-5/
Super Cassettes Industries Private
Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Jagdish Sagar, Advocate for R-
8/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 11 of 15
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
Mr. Neel Mason, Mr. Uday S Chopra,
Mr. Vihan Dang, Ms. R. Ramya, Mr.
Siddharth Vardhman, Ms. Devangini
Rai & Ms. Varsha Jhavar, Advocates
for R-6/ Eros International.
37
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Naomi
Chandra, Mr. Atmaja Tripathy, Mr.
Gurmukh Choudhri, Ms. Sanya Dua
and Ms. Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-6.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Mr. Harsh
Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-5/
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 12 of 15
Super Cassettes Industries Private
Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and Ms.
Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/Tips Industries Limited.
Mr. Jagdish Sagar, Advocate for R-
4/Recorded Music Performance Ltd.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocates for Sony Music
Entertainment India Pvt. Limited.
6
+ C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410-11/2021.
MUSIC BROADCAST LIMITED ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Surabhi Iyer,
Ms. Sakshi Pande, Ms. Shubhie Wahi
and Mr. Raghu Sinha, Advocates.
versus
TIPS INDUSTRIES LTD. & ORS. ..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 13 of 15
Deepshikha Sarkar, Ms. Namrata
Dubey and Mr. Vivek Prasad,
Advocates for R-7.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal and
Ms. Sucheta Roy, Advocates for
Saregama.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
1/Tips Industries Limited.
Mr. Dayan Krishnan, Senior
Advocate, Mr. Amit Jamsandekar,
Mr. Rishi Agrawala, Mr. Vaibhav
Shukla Ms. Vinita Muley, Ms. Niyati
Kohli, Ms. Megha Bengani, Ms. Puja
Uday Bakshi, Mr. Swanand Tarde,
Advocate for Sony Music
Entertainment India Pvt Limited.
Mr. Neel Mason, Mr. Uday S Chopra,
Mr. Vihan Dang, Ms. R. Ramya, Mr.
Siddharth Vardhman, Ms. Devangini
Rai & Ms. Varsha Jhavar, Advocates
for R-2/ Eros International.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 14 of 15
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.09.2021 [VIA VIDEO CONFERENCING] I.A. 11349/2021 in C.O.(COMM.IPD-CR) 6/2021, I.A. 11361/2021 in C.O.(COMM.IPD-CR) 7/2021, I.A. 11364/2021 in C.O.(COMM.IPD- CR) 8/2021, I.A. 11367/2021 in C.O.(COMM.IPD-CR) 9/2021, I.A. 11370/2021 in C.O.(COMM.IPD-CR) 10/2021, I.A. 11373/2021 in C.O.(COMM.IPD-CR) 11/2021, I.A. 11384/2021 in C.O.(COMM.IPD- CR) 12/2021, I.A. 11387/2021 in C.O.(COMM.IPD-CR) 13/2021, I.A. 11026/2021 in C.O.(COMM.IPD-CR) 3/2021 and I.A. 11409/2021 in C.O.(COMM.IPD-CR) 14/2021 (for seeking interim relief)
1. Mr. C. Aryama Sundaram and Mr. Neeraj Kishan Kaul, Senior Counsel for the Petitioners have been heard from 03:30 p.m. till 05:00 p.m. They have completed their rejoinder submissions.
2. List on 15th September, 2021 for further argments.
SANJEEV NARULA, J SEPTEMBER 14, 2021 nd C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 15 of 15