Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 39 in The Motor Transport Workers Act, 1961 39. Powers to give directions.— The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act.
