Patna High Court - Orders
Smt.Saneh Prabha & Another vs Rameshwar Nath Verma & Ors. on 9 September, 2016
Author: V. Nath
Bench: V. Nath
Patna High Court SA No.455 of 1991 (14) dt.09-09-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.455 of 1991
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Smt.Saneh Prabha & Another
.... .... Appellant/s
Versus
Rameshwar Nath Verma & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Naresh Prasad
Mr. Jai Shankar Pathak
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
14 09-09-2016This appeal has arisen out of eviction suit under the BBC Act.
The appellants and the respondents stand unrepresented even today even after repeated calls for hearing of this appeal. It also transpires from the order-sheet that the parties in this appeal had remained unrepresented repeatedly on the last occasion also.
It, therefore, appears that the appellants are not interested in pursuing this appeal any further. This appeal is, accordingly, dismissed as not pressed.
(V. Nath, J.) Snkumar/-
U