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Patna High Court - Orders

Smt.Saneh Prabha & Another vs Rameshwar Nath Verma & Ors. on 9 September, 2016

Author: V. Nath

Bench: V. Nath

        Patna High Court SA No.455 of 1991 (14) dt.09-09-2016




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Second Appeal No.455 of 1991
                     ======================================================
                     Smt.Saneh Prabha & Another
                                                                       .... .... Appellant/s
                                                    Versus
                     Rameshwar Nath Verma & Ors.
                                                                      .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s   :   Mr. Naresh Prasad
                                               Mr. Jai Shankar Pathak

                     For the Respondent/s : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE V. NATH
                     ORAL ORDER

14   09-09-2016

This appeal has arisen out of eviction suit under the BBC Act.

The appellants and the respondents stand unrepresented even today even after repeated calls for hearing of this appeal. It also transpires from the order-sheet that the parties in this appeal had remained unrepresented repeatedly on the last occasion also.

It, therefore, appears that the appellants are not interested in pursuing this appeal any further. This appeal is, accordingly, dismissed as not pressed.

(V. Nath, J.) Snkumar/-

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