Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 27 in The Assam State Co-operative Agriculture and Rural Development Bank Limited 27. Conduct of Meeting in the Absence of Chairman or Vice-Chairman. - If the Chairman or Vice-Chairman is absent or unable to preside, the members present shall elect a President to conduct the meeting.
