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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(e) in The Rajasthan Municipalities (Octroi) Rules, 1962

(e)'Goods' includes animals;
(ee)[ "Incharge of Octroi Out-Posts" means incharge of Octroi Outposts as prescribed under these rules or contractor or his agents or servants authorised by municipality.] [Added by 20.10.94.]