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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(4)(b) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(b)If the Controller is not so satisfied, he shall forthwith order payment of the amount deposited to the landlord.