Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13D] [Entire Act] Daman and Diu - Subsection Section 13D(e) in The Goa, Daman and Diu Public Gambling Act, 1976 (e)to issue tourist permit to a tourist desirous of entering the place or area where the game/ games as authorized under section 13A are actually conducted;
