Gujarat High Court
Arpan Associates vs Income Tax Settlement Comm on 11 August, 2003
Author: D.H.Waghela
Bench: D.H.Waghela
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 11830 of 2003
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ARPAN ASSOCIATES
Versus
INCOME TAX SETTLEMENT COMM.
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Appearance:
1. Special Civil Application No. 11830 of 2003
MRS SWATI SOPARKAR for Petitioner No. 1
.......... for Respondent No. 1-2
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CORAM : MR.JUSTICE D.H.WAGHELA
and
MR.JUSTICE D.A.MEHTA
Date of Order: 11/08/2003
ORAL ORDER
(Per : MR.JUSTICE D.H.WAGHELA) Leave to amend.
RULE returnable on 26.8.2003. Direct Service is permitted.
( D.H.Waghela,J.) ( D.A.Mehta, J.) (KMG Thilake)