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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

NCT Delhi - Subsection

Section 7B(2) in The Delhi Municipal Corporation Act, 1957

(2)To assist the electoral registration officer in the discharge of his functions under sub-section (1) the [Election Commission may employ such persons as it thinks fit.] [Substituted by Act 67 of 1993, section 9, for certain "words" (w.e.f. 1-10-1993).]]