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Madhya Pradesh High Court

Dr (Mrs) Mridula Billore vs The State Of Madhya Pradesh on 1 April, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

                                               1                             MCRC-9770-2021
                    The High Court Of Madhya Pradesh
                              MCRC-9770-2021
                   (DR (MRS) MRIDULA BILLORE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

             1
             Gwalior, Dated : 01-04-2021
                   Shri Pawan Dwivedi, learned counsel for petitioner.
                   Shri Girraj Soni, learned Panel Lawyer for the State.
                   Since urgency is expressed by learned counsel for petitioner, let the
             case be taken up on 6/4/2021.


                                                                           (SHEEL NAGU)
                                                                              JUDGE
DHANANJAY
BUCHAKE
2021.04.01

19:01:04 +05'30' Bu