Madhya Pradesh High Court
Dr (Mrs) Mridula Billore vs The State Of Madhya Pradesh on 1 April, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-9770-2021
The High Court Of Madhya Pradesh
MCRC-9770-2021
(DR (MRS) MRIDULA BILLORE Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Gwalior, Dated : 01-04-2021
Shri Pawan Dwivedi, learned counsel for petitioner.
Shri Girraj Soni, learned Panel Lawyer for the State.
Since urgency is expressed by learned counsel for petitioner, let the
case be taken up on 6/4/2021.
(SHEEL NAGU)
JUDGE
DHANANJAY
BUCHAKE
2021.04.01
19:01:04 +05'30' Bu