Section 2 in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
2. [ Application of the Act. [Substituted by Andhra Pradesh Apartments (Promotion of Construction and Ownership) (Amendment) Act, 1993.]
- The provisions of this Act shall apply to every property and the sole owner or all the owners thereof shall duly execute and register a Declaration as hereinafter provided.]
