Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Reliance Petro Marketing Limited on 2 November, 2018
Bench: Chief Justice, K.M. Joseph, Hemant Gupta
ITEM NO.21 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35524/2018
(Arising out of impugned final judgment and order dated 11-01-2018
in ITA No. 764/2015 passed by the High Court Of Judicature At
Bombay)
THE PRINCIPAL COMMISSIONER OF INCOME TAX-8 Petitioner(s)
VERSUS
M/S RELIANCE PETRO MARKETING LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.151442/2018-CONDONATION OF DELAY
IN FILING )
Date : 02-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. P.S. Narasimha, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. H. Raghavendra Rao, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Delay condoned.
Issue notice.
Tag with Special Leave Petition (C) No.15143 of 2017.
Signature Not Verified Digitally signed by NEETU KHAJURIA(NEETU KHAJURIA) (ASHA SONI) Date: 2018.11.02 17:26:19 IST Reason: COURT MASTER ASSISTANT REGISTRAR