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Jharkhand High Court

Mr. Rahul Kumar Gupta vs 4/05.11.2020 The Present Writ Petition ... on 5 November, 2020

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No. 2449 of 2020
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioners : Mr. Rahul Kumar Gupta, Advocate For the Respondent-State :

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04/05.11.2020 The present writ petition is taken up today through Video conferencing.
At the request of Mr. Rahul Kumar Gupta, learned counsel for the petitioners, put up this case under appropriate heading after "Diwali" holidays.
(Rajesh Shankar, J.) Manish