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[Cites 0, Cited by 1] [Section 75(1)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(1)(b) in The Punjab Excise Act, 1914

(b)under Section 62, Section 63, Section 63-A, Section 64, Section 65, Section 68, or Section 70, except on the complaint or report of the Collector or an excise officer authorized by him in that behalf.