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State of Tamilnadu - Section

Section 24 in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

24. Executive Authority to be responsible for the maintenance of service book. - The executive authority shall be responsible for the correct and up to date maintenance of the service book of every officer or servant of the Town Panchayat and he shall record an annual certificate of verification in the service book as early as possible after the end of every year.