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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 28 February, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                    $~23
                    *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +         O.M.P. (COMM) 90/2021 & I.A. 3298/2021
                              INDIAN OIL CORPORATION LTD                                ..... Petitioner
                                                 Through:       Mr. V.N. Koura (Through VC) and
                                                                Mr. S. Sirish Kumar, Advocates

                                                 versus

                              STUP CONSULTANTS PVT. LTD                               ..... Respondent
                                                 Through:       Mr. Pranav Jain and Mr. Kshitij
                                                                Paliwal, Advocates

                              CORAM:
                              HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                 ORDER

% 28.02.2023 Learned counsel for the parties are directed to file written submissions alongwith convenience compilation within two weeks.

List on 24th April, 2023.

CHANDRA DHARI SINGH, J FEBRUARY 28, 2023 Dy/@k Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRAVEEN KUMAR BABBAR Signing Date:02.03.2023 11:13:16