Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 28 February, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A. 3298/2021
INDIAN OIL CORPORATION LTD ..... Petitioner
Through: Mr. V.N. Koura (Through VC) and
Mr. S. Sirish Kumar, Advocates
versus
STUP CONSULTANTS PVT. LTD ..... Respondent
Through: Mr. Pranav Jain and Mr. Kshitij
Paliwal, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.02.2023 Learned counsel for the parties are directed to file written submissions alongwith convenience compilation within two weeks.
List on 24th April, 2023.
CHANDRA DHARI SINGH, J FEBRUARY 28, 2023 Dy/@k Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRAVEEN KUMAR BABBAR Signing Date:02.03.2023 11:13:16