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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The clinical establishment shall display and publish the mechanism to avail such concession or free treatment facilities in the mandatory display and information brochure under rule 22 for the benefit of all service-recipients.